Hiralal Seal and Others Vs A. Carapiet

Calcutta High Court 29 Jun 1872 (1872) 06 CAL CK 0010

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Judgement Text

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Macpherson, J.

Made the order for execution as prayed. See Abdul Karim v. Abdul Huque Kari, 8 B.L.R. 205.

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  • Ck Citation: (1872) 06 CAL CK 0010
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