Greesh Chunder Sein Vs Gudadhur Ghose

Calcutta High Court 19 Jul 1880 (1880) 07 CAL CK 0010
Bench: Single Bench

Judgement Snapshot

Hon'ble Bench

Wilson, J

Judgement Text

Translate:

Wilson, J.@mdashPossibly Mr. Apcar''s client has an incomplete equitable title, but this cannot prevail against the title of the attaching creditor. I, therefore, dismiss the claim with costs.

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Case Metadata
  • Citation: (1880) ILR (Cal) 869
  • Ck Citation: (1880) 07 CAL CK 0010
  • Coram: Wilson, J
  • Bench: Single Bench
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