Kabuli Vs Bhuli

Calcutta High Court 17 Jan 1890 (1890) 01 CAL CK 0005
Bench: Division Bench

Judgement Snapshot

Hon'ble Bench

W. Comer Petheram, C.J; Pigot, J

Judgement Text

Translate:

W. Comer Petheram, C.J. and Pigot, J.@mdashAfter the case of Hurrosoondery Dosee v. Kallypoddo Dutt 14 B.L.R. App. 11 had been brought to their notice, dismissed the appeal with costs.

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Case Metadata
  • Citation: (1890) ILR (Cal) 289
  • Ck Citation: (1890) 01 CAL CK 0005
  • Coram: W. Comer Petheram, C.J; Pigot, J
  • Bench: Division Bench
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