Richard Garth, C.J.@mdashWe are of opinion, that as this was a suit cognizable by the Court of Small Causes, no special appeal lies to this Court, although a question of title may have been incidentally raised in it. The appeal will, therefore, be dismissed.
Sheik Piru Vs Mohesh Mahto and Another
Bench: Full Bench
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Hon'ble Bench
Richard Garth, C.J; Markby, J; Macpherson, J; Jackson, J; Ainslie, J
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