Gaurinath Mookerjee Vs Madhumani Peshakar

Calcutta High Court 6 Sep 1872 Reference, No. 11B (1872) 09 CAL CK 0009

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Reference, No. 11B

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1. We are of opinion that the principles which governed the English cases cited by the Judge are applicable to this country, and that his decision was correct.

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  • Ck Citation: (1872) 09 CAL CK 0009
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