Jogeswar Chakrabatti Vs Panch Kauri Chakrabatti

Calcutta High Court 20 Jul 1870 (1870) 07 CAL CK 0010

Judgement Snapshot

Judgement Text

Translate:

L.S. Jackson, J.@mdashIt appears to us that, in the circumstances of this case, an action to recover back the money paid to the defendant will lie.

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