Queen Vs Tulsi Sing and Others

Calcutta High Court 21 Dec 1868 (1868) 12 CAL CK 0020

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Judgement Text

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Loch, J.@mdashWe concur in the opinion expressed by the Judge, and direct that the fine imposed upon Thakur Singh and his party be remitted.

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Case Metadata
  • Ck Citation: (1868) 12 CAL CK 0020
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