Mothoormohun Roy Vs Jadoomoney Dossee and Another

Calcutta High Court 11 Dec 1872 (1872) 12 CAL CK 0006

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Macpherson, J.@mdashHeld that the Court had no jurisdiction to entertain the case. The suit was accordingly dismissed, but without costs.

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  • Ck Citation: (1872) 12 CAL CK 0006
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