In The East Indies, Solicitor, Deceased, Alexander Beodie Mackintosh of Durmoo Vs Charles James Wilkinson, Officiating Administrator General of Bengal and Executor of Last Will and Testament of the Said Samuel Fenn

Calcutta High Court 7 Jun 1869 (1869) 06 CAL CK 0055

Judgement Snapshot

Judgement Text

Translate:

Phear, J.@mdashOrdered that the petition should be taken as a plaint and filed as such, and should be the foundation of an administration suit. Written statements ordered.

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