New India Assurance Co. Ltd. Vs Amrik Parshad and Others

Delhi High Court 30 Mar 2012 MAC App. 726 of 2010
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

MAC App. 726 of 2010

Hon'ble Bench

G.P. Mittal, J

Advocates

Sameer Nandwani, for Mr. K.L. Nandwani, for the Appellant; S.K. Parashar, for the Respondent

Final Decision

Dismissed

Judgement Text

Translate:

G.P. Mittal, J.@mdashThe present Appeal is dismissed in terms of the judgment passed today in MAC APP.855/2010 titled ''Amrik Prasad v.

Sunil Kumar & Ors.'' For detailed order, please see the above mentioned judgment.

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