Chhattrapat Sing Dugar Vs Maharaj Bahadur Singh

Bombay High Court 4 Feb 1908 (1908) 02 BOM CK 0025
Bench: Full Bench
Result Published

Judgement Snapshot

Hon'ble Bench

Macnaghten, J; Atkinson, J; Arthur Wilson, J; Andrew Scoble, J

Final Decision

Dismissed

Judgement Text

Translate:

Macnaghten, J.@mdashTheir lordships do not think it necessary to call upon the respondents. They concur in the reason''s stated in the judgment of the High Court.

2. Their lordships will humbly advise His Majesty that this appeal ought to be dismissed. The appellant will pay the costs of it.

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Case Metadata
  • Ck Citation: (1908) 02 BOM CK 0025
  • Coram: Macnaghten, J; Atkinson, J; Arthur Wilson, J; Andrew Scoble, J
  • Bench: Full Bench
  • Result: Dismissed
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