M/S. SHARMA TRADERS Vs STATE OF U.P. AND ANOTHER

Allahabad High Court 4 Apr 2018 APPLICATION U/S 482 No. ­ 7343 of 2006 (2018) 04 AHC CK 0023
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

APPLICATION U/S 482 No. ­ 7343 of 2006

Hon'ble Bench

ABHAI KUMAR

Final Decision

Dismissed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 200, 202, 482
  • Negotiable Instruments Act, 1881 - Section 138

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
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Case Metadata
  • Ck Citation: (2018) 04 AHC CK 0023
  • Coram: ABHAI KUMAR
  • Bench: Single Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 200, 202, 482
  • Negotiable Instruments Act, 1881 - Section 138
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