Jitendra Kumar Urf Gopal Vs State Of U.P. Thru' Secry. And 3 Others

Allahabad High Court 13 Apr 2018 WRIT - C No. - 65460 of 2013 (2018) 04 AHC CK 0056
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

WRIT - C No. - 65460 of 2013

Hon'ble Bench

SIDDHARTHA VARMA

Final Decision

Allowed

Acts Referred
  • U.P. Zamindari Abolition and Land Reforms Act, 1950 - Section 131B, 198, 198(4), 198(5), 198(6), 198(7)

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2018) 04 AHC CK 0056
  • Coram: SIDDHARTHA VARMA
  • Bench: Single Bench
  • Result: Allowed
Referenced Acts & Sections
  • U.P. Zamindari Abolition and Land Reforms Act, 1950 - Section 131B, 198, 198(4), 198(5), 198(6), 198(7)
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