SIDDHARTHA SHANKAR MAURYA Vs THE UNION OF INDIA & ORS.

Calcutta High Court 10 Apr 2018 W.P.C.T. No. 19 of 2018 (2018) 04 CAL CK 0062
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

W.P.C.T. No. 19 of 2018

Hon'ble Bench

DEBASISH KAR GUPTA,J; SHAMPA SARKAR,J

Advocates

Robin Ghosh

Final Decision

Dismissed

Judgement Text

Translate:

The petitioner appears in person before when this matter is called on.Mr. Robin Ghosh, Enforcement Officer, Regional Provident Fund Commissioner,

Kolkata Region, and authorised representative of the respondents also appears before us.

On the prayer made by the petitioner, this writ application stands dismissed being not pressed.

There will be, however, no order as to costs.

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