Shri Lurshaphrang Shongwan Vs State of Meghalaya & ors

Meghalaya High Court 23 Jul 2018 WP (C) No.303 of 2017 (2018) 07 MEG CK 0016
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

WP (C) No.303 of 2017

Hon'ble Bench

MOHAMMAD YAQOOB MIR, J

Advocates

H Abraham

Final Decision

Disposed off

Acts Referred
  • Motor Vehicles Act, 1988 - Section 177, 179

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2018) 07 MEG CK 0016
  • Coram: MOHAMMAD YAQOOB MIR, J
  • Bench: Single Bench
  • Advocates: H Abraham
  • Result: Disposed off
Referenced Acts & Sections
  • Motor Vehicles Act, 1988 - Section 177, 179
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