Guddu @ Jitendra @APPELLANT@Hash State Of Uttar Pradesh

Allahabad High Court 2 Aug 2018 Criminal Appeal No. - 4508 Of 2013
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal No. - 4508 Of 2013

Hon'ble Bench

AMRESHWAR PRATAP SAHI, J; ARVIND KUMAR MISHRA-I, J

Final Decision

Dismissed

Acts Referred

Indian Penal Code,1860 — Section 34, 302, 376#Code Of Criminal Procedure, 1973 — Section 162, 313#Indian Evidence Act, 1872 — Section 106

Judgement Text

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Case Metadata
  • Coram: AMRESHWAR PRATAP SAHI, J; ARVIND KUMAR MISHRA-I, J
  • Bench: Division Bench
  • Result: Dismissed
Referenced Acts & Sections

Indian Penal Code,1860 — Section 34, 302, 376#Code Of Criminal Procedure, 1973 — Section 162, 313#Indian Evidence Act, 1872 — Section 106

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