Oruganti Ramanaiah, S/o Appaiah Vs Nannapuneni Gangadhara Rao Died per LRsS/o Audaiah, Hindu

Andhra Pradesh High Court 29 Jan 2018 A.S.No. 392 of 1998 (2018) 01 AP CK 0033
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

A.S.No. 392 of 1998

Hon'ble Bench

A.V.Sesha Sai, J

Advocates

S.Subba Reddy, Srinivas Bodduluri

Final Decision

Dismissed

Acts Referred
  • Code of Civil Procedure, 1908 - Section 96
  • Hindu Succesion Act, 1956 - Section 3(f), 14, 14(1), 14(2), 59, 63
  • Hindu Adoptions and Maintenance Act, 1956 - Section 21, 22
  • Indian Evidence Act, 1872 - Section 45, 47, 63, 67, 68, 73, 90
  • Indian Succession Act, 1925 - Section 63

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 01 AP CK 0033
  • Coram: A.V.Sesha Sai, J
  • Bench: Single Bench
  • Advocates: S.Subba Reddy, Srinivas Bodduluri
  • Result: Dismissed
Referenced Acts & Sections
  • Code of Civil Procedure, 1908 - Section 96
  • Hindu Succesion Act, 1956 - Section 3(f), 14, 14(1), 14(2), 59, 63
  • Hindu Adoptions and Maintenance Act, 1956 - Section 21, 22
  • Indian Evidence Act, 1872 - Section 45, 47, 63, 67, 68, 73, 90
  • Indian Succession Act, 1925 - Section 63
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