N.Niwas Vs State Rep

Madras High Court 7 Mar 2018 Criminal Original Petition No.6941 of 2018 (2018) 03 MAD CK 0062
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No.6941 of 2018

Hon'ble Bench

M.S.Ramesh, J

Advocates

K.Arunagiri, C.Raghavan

Final Decision

Allowed

Acts Referred
  • Code of Criminal Procedure, 1973 - Section 70(2), 82, 317, 482

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2018) 03 MAD CK 0062
  • Coram: M.S.Ramesh, J
  • Bench: Single Bench
  • Advocates: K.Arunagiri, C.Raghavan
  • Result: Allowed
Referenced Acts & Sections
  • Code of Criminal Procedure, 1973 - Section 70(2), 82, 317, 482
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