M/s.Kaleesuwari Refinery Private Limited Vs M/s.VVV.Anandham & Sons

Madras High Court 23 Mar 2018 Civil Ssuit No. 30 of 2018, A. Nos. 386 & 387 of 2018, Origianl Appeal Nos. 42 to 44 of 2018 (2018) 03 MAD CK 0220
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Civil Ssuit No. 30 of 2018, A. Nos. 386 & 387 of 2018, Origianl Appeal Nos. 42 to 44 of 2018

Hon'ble Bench

M. Sundar, J

Advocates

R.Anish Kumar, R.Sathish Kumar

Final Decision

Disposed off

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 03 MAD CK 0220
  • Coram: M. Sundar, J
  • Bench: Single Bench
  • Advocates: R.Anish Kumar, R.Sathish Kumar
  • Result: Disposed off
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