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Dr. Kalpana Maheshwari @APPELLANT@Hash State Of Uttar Pradesh And Others

Case No: Writ Appeal No. 28015 Of 2015

Date of Decision: Sept. 18, 2018

Acts Referred: U.P. State Universities Act, 1973 — Section 60(E)#Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 14(1), 15#Constitution Of India, 1950 — Article 226

Hon'ble Judges: Sudhir Agarwal, J; Ifaqat Ali Khan, J

Bench: Division Bench

Final Decision: Disposed Off

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Judgement