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Kedar Nath Malviya @APPELLANT@Hash State Of Uttar Pradesh

Case No: Criminal Appeal No. - 291 of 2001

Date of Decision: Oct. 5, 2018

Acts Referred: Indian Penal Code,1860 — Section 107, 306, 498A

Hon'ble Judges: Dinesh Kumar Singh, J

Bench: Single Bench

Final Decision: Dismissed

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Judgement