R.Thenmozhi Vs Government of India

Madras High Court (Madurai Bench) 25 Apr 2018 Writ Petition (Madurai) No. 9199 of 2018 (2018) 04 MAD CK 0244
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (Madurai) No. 9199 of 2018

Hon'ble Bench

M. S. Ramesh, J

Advocates

A.Haja Mohideen, Rajaraman

Final Decision

Disposed off

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 04 MAD CK 0244
  • Coram: M. S. Ramesh, J
  • Bench: Single Bench
  • Advocates: A.Haja Mohideen, Rajaraman
  • Result: Disposed off
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