M/S Two Brothers Filaments Ltd. Thru' Authorised Signatory @APPELLANT@Hash Commissioner Trade Tax, Uttar Pradesh Lucknow

Allahabad High Court 31 Oct 2018 Sales/Trade Tax Revision No. - 787, 788, 789, 790, 791, 792, 793 Of 2007 (2018) 10 AHC CK 0071
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Sales/Trade Tax Revision No. - 787, 788, 789, 790, 791, 792, 793 Of 2007

Hon'ble Bench

Ashok Kumar, J

Advocates

Anoop Trivedi, Nishant Mishra

Final Decision

Dismissed

Acts Referred
  • Central Sales Tax Act, 1956 - Section 9(2), 14, 14(ii), 14(iia), 30
  • Uttar Pradesh Trade Tax Act, 1948 - Section 3A(1)(e), 4(a)
  • Uttar Pradesh General Clauses Act, 1904 - Section 21

Judgement Text

Translate:
Himachal Pradesh HC
Sanjeev Kumar Vs State Of H.P.
16 Dec 2034
Himachal Pradesh HC
Laxman Dass & Others Vs Roop Chand
16 Dec 2033
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Case Metadata
  • Ck Citation: (2018) 10 AHC CK 0071
  • Coram: Ashok Kumar, J
  • Bench: Single Bench
  • Advocates: Anoop Trivedi, Nishant Mishra
  • Result: Dismissed
Referenced Acts & Sections
  • Central Sales Tax Act, 1956 - Section 9(2), 14, 14(ii), 14(iia), 30
  • Uttar Pradesh Trade Tax Act, 1948 - Section 3A(1)(e), 4(a)
  • Uttar Pradesh General Clauses Act, 1904 - Section 21
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