Bhupalam Balasubbrayudu Vs Darisa Narasimhaiah
Case No: Appeal Suit No. 143 of 1998
Date of Decision: June 11, 2018
Acts Referred: Usurious Loans Act, 1918 — Section 3, 3(1)#Code of Civil Procedure, 1908 — Order 34 Rule 11
Hon'ble Judges: D.V.S.S. Somayajulu, J
Bench: Single Bench
Advocate: T.S. Anand, M. Prasada Rao, O. Manohar Reddy
Final Decision: Allowed