Union of India, represented by the Chief Postmaster General, A.P. Circle, Hyderabad, and others. Vs N.Surya Rao

Andhra Pradesh High Court 12 Jun 2018 Writ Petition No. 16873 Of 2018 (2018) 06 AP CK 0027
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No. 16873 Of 2018

Hon'ble Bench

Suresh Kumar Kait, J; Abhinand Kumar Shavili, J

Advocates

K. Lakshman, Rachana Kumari

Final Decision

Dismissed

Acts Referred
  • Gramin Dak Sevak Conduct & Employment Rule, 2001 - Rule 10

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2018) 06 AP CK 0027
  • Coram: Suresh Kumar Kait, J; Abhinand Kumar Shavili, J
  • Bench: Division Bench
  • Advocates: K. Lakshman, Rachana Kumari
  • Result: Dismissed
Referenced Acts & Sections
  • Gramin Dak Sevak Conduct & Employment Rule, 2001 - Rule 10
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