S. No.,Section,Functions Assigned,Desgination of Proper Officer
31,68(3),"To intercept any conveyance to
inspect documents, devices and
goods","Deputy Commissioner of State Tax
Assistant Commissioner of State
Tax State Tax Officer Inspector of
State Tax Taxation Assistant
57,129(3),"To issue notice and pass an order
in tax and penalty of relation to
seized goods","Deputy Commissioner of State Tax
Assistant Commissioner of State
Tax State Tax Officer
