Satya Shakti Cold Storage Vs Onkar Singh
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Revision Petition No. 3082 Of 2017
Hon'ble Bench
Prem Narain, J
Advocates
Madhurendra Kumar
Final Decision
Dismissed
Acts Referred
- Consumer Protection Act, 1986 - Section 14(2)(A), 22D, 29A
Judgement Text
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