Mukul Mohan Tripathi Alias Joshi @APPELLANT@Hash State Of Uttar Pradesh And Another

Allahabad High Court 4 Dec 2018 Criminal Appeal No. 4353 Of 2004 (2018) 12 AHC CK 0006
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal No. 4353 Of 2004

Hon'ble Bench

J.J. Munir, J

Advocates

A.K. Singh, K.K.Srivastava, S.K. Upadhyay, Dr.Arun Srivastava

Final Decision

Allowed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 156(3), 200, 201(1), 202, 482
  • Indian Penal Code, 1860 - Section 324, 419, 420, 468, 470, 471, 499, 500, 504

Judgement Text

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Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2018) 12 AHC CK 0006
  • Coram: J.J. Munir, J
  • Bench: Single Bench
  • Advocates: A.K. Singh, K.K.Srivastava, S.K. Upadhyay, Dr.Arun Srivastava
  • Result: Allowed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 156(3), 200, 201(1), 202, 482
  • Indian Penal Code, 1860 - Section 324, 419, 420, 468, 470, 471, 499, 500, 504
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