Puma Realtors Pvt. Ltd Vs Abha Arora

National Consumer Disputes Redressal Commission 11 Oct 2018 First Appeal No. 531, 1341, 1368, 1383, 1391, 1457, 1458, 1764, 1765, 1766, 1774, 553, 554, 555, 578, 579, 612, 614, 615, 616, 617, 618, 688, 689, 690, 691, 704, 798, 799, 800, 951 Of 2016, 1030, 1031, 1032, 758, 812 Of 2015, 1117, 1118, 1768, 1769, 1963, (2018) 10 NCDRC CK 0039
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 531, 1341, 1368, 1383, 1391, 1457, 1458, 1764, 1765, 1766, 1774, 553, 554, 555, 578, 579, 612, 614, 615, 616, 617, 618, 688, 689, 690, 691, 704, 798, 799, 800, 951 Of 2016, 1030, 1031, 1032, 758, 812 Of 2015, 1117, 1118, 1768, 1769, 1963,

Hon'ble Bench

R.K. Agrawal, J; M. Shreesha, J

Advocates

Amit Bansal, Saumyen Das, Ajay Kurichh, Gagan Gupta, R.K. Dikshit, Ritu Sharma, Jitender Kumar, Sandeep Bhardwa, Gagan Gupta, Neeraj Sobti, Sudhir Mahajan, Rajeev Sagar, Prannoy Dey

Final Decision

Allowed

Acts Referred
  • Punjab Apartment and Property Regulation Act, 1995 - Section 14, 32, 44(2), 98

Judgement Text

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