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National Consumer Disputes Redressal Commission 30 Nov 2018 First Appeal No. 921 Of 2016 (2018) 11 NCDRC CK 0065
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 921 Of 2016

Hon'ble Bench

R.K. Agrawal, J; Dr. S.M. Kantikar, J

Advocates

Sambhu Shikdar, Krishanu Chakrabarti, Arti Singh

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 2(1)(d)
  • Code of Civil Procedure, 1908 - Section 11

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 11 NCDRC CK 0065
  • Coram: R.K. Agrawal, J; Dr. S.M. Kantikar, J
  • Bench: Division Bench
  • Advocates: Sambhu Shikdar, Krishanu Chakrabarti, Arti Singh
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 2(1)(d)
  • Code of Civil Procedure, 1908 - Section 11
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