Shobhit Chauhan Vs Shobhit Chauhan And Ors

National Green Tribunal Principal Bench New Delhi 4 Apr 2018 Original Application No. 732 Of 2017 (2018) 04 NGT CK 0001
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 732 Of 2017

Hon'ble Bench

Raghuvendra S. Rathore, J

Advocates

Sandeep Gupta, Ramakrishna Srinivasan, Shivam Bajaj, Ravinder Kumar Gupta, Balendu Shekhar, Raj Kumar Maurya, Sriansh Prakash, Dinesh Jindal Lo, Deep Shikha Bharati, Pinaki Mishra, Sarojanana Jha, Abhilasha Singh, Tarunvir Singh Khehar, Guneet Khehar, Sandeep Mishra, Abhimanyu Gupta

Final Decision

Dismissed

Acts Referred
  • Delhi Preservation of Trees Act, 1994 - Section 9(3)

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 04 NGT CK 0001
  • Coram: Raghuvendra S. Rathore, J
  • Bench: Single Bench
  • Advocates: Sandeep Gupta, Ramakrishna Srinivasan, Shivam Bajaj, Ravinder Kumar Gupta, Balendu Shekhar, Raj Kumar Maurya, Sriansh Prakash, Dinesh Jindal Lo, Deep Shikha Bharati, Pinaki Mishra, Sarojanana Jha, Abhilasha Singh, Tarunvir Singh Khehar, Guneet Khehar, Sandeep Mishra, Abhimanyu Gupta
  • Result: Dismissed
Referenced Acts & Sections
  • Delhi Preservation of Trees Act, 1994 - Section 9(3)
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