Nishant Kumar Alag Vs State Of Punjab And Ors
Bench: Single Bench
Result Published
Judgement Snapshot
Case Number
Original Application No. 276 Of 2016, M.A. No. 512 Of 2016
Hon'ble Bench
Raghuvendra S. Rathore, J
Advocates
Saurabh Sharma, Sakya Singha Chaudhari, Nishant Talwar, Samyka Mukku, Deep Shikha Bharati, Mukul Singh
Final Decision
Disposed Off
Judgement Text
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