Goutam Roy also known As Babla Roy And Ors Vs State Of West Bengal through And Ors

National Green Tribunal Eastern Zone Bench, Kolkata 22 Mar 2017 Appeal No. 07 Of 2015 (2017) 03 NGT CK 0024
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal No. 07 Of 2015

Hon'ble Bench

S.P. Wangdi, J

Advocates

Abhigya, Sarada Prasad, Bikas Kargupta, N.C. Bihani, Sibojyoti Chakraborti, Surendra Kumar

Final Decision

Disposed Off

Acts Referred
  • National Green Tribunal Act, 2010 - Section 16, 18, 22
  • Environment (Protection) Rules, 1986 - Rule 3(2)
  • Air (Prevention & Control of Pollution) Act, 1981 - Section 17(g)
  • Air Act, 1981 - Section 31A

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2017) 03 NGT CK 0024
  • Coram: S.P. Wangdi, J
  • Bench: Single Bench
  • Advocates: Abhigya, Sarada Prasad, Bikas Kargupta, N.C. Bihani, Sibojyoti Chakraborti, Surendra Kumar
  • Result: Disposed Off
Referenced Acts & Sections
  • National Green Tribunal Act, 2010 - Section 16, 18, 22
  • Environment (Protection) Rules, 1986 - Rule 3(2)
  • Air (Prevention & Control of Pollution) Act, 1981 - Section 17(g)
  • Air Act, 1981 - Section 31A
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