Vivasayam Mattrum Suttrusoozhal Vs State Of Tamil Nadu And Ors

National Green Tribunal Southern Zone, Chennai 6 Jul 2017 Application No. 17 Of 2012, 15 Of 2013, Writ Petition No. 14257 Of 2010, 5962 Of 2012 (2017) 07 NGT CK 0020
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Application No. 17 Of 2012, 15 Of 2013, Writ Petition No. 14257 Of 2010, 5962 Of 2012

Hon'ble Bench

P. Jyothimani, J

Advocates

T. Arul, M.K. Subramanian, P. Velmani, Rita Chandrasekar, D. Selvakumari, T. Dharani, D.R. Arun Kumar, M. Nambirajan Rajeswaran, N. Sankaravadivelu, P. Gnanasekaran

Final Decision

Dismissed

Acts Referred
  • Water (Prevention and Control of Pollution) Act, 1974 - Section 33A
  • National Green Tribunal Act, 2010 - Section 15
  • Public Liability Insurance Act, 1991 - Section 1(a)(b)(c)

Judgement Text

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Case Metadata
  • Ck Citation: (2017) 07 NGT CK 0020
  • Coram: P. Jyothimani, J
  • Bench: Single Bench
  • Advocates: T. Arul, M.K. Subramanian, P. Velmani, Rita Chandrasekar, D. Selvakumari, T. Dharani, D.R. Arun Kumar, M. Nambirajan Rajeswaran, N. Sankaravadivelu, P. Gnanasekaran
  • Result: Dismissed
Referenced Acts & Sections
  • Water (Prevention and Control of Pollution) Act, 1974 - Section 33A
  • National Green Tribunal Act, 2010 - Section 15
  • Public Liability Insurance Act, 1991 - Section 1(a)(b)(c)
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