Society for Protection Of Culture, Heritage Vs Union Of India And Ors

National Green Tribunal Principal Bench New Delhi 12 Sep 2017 Original Application No. 04 Of 2015, Appeal No. 97 Of 2015 (2017) 09 NGT CK 0020
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 04 Of 2015, Appeal No. 97 Of 2015

Hon'ble Bench

Jawad Rahim, J

Advocates

Madhumita Singh, Anil Sood, Rajesh K. Singh, Kuldeep Singh, Rajiv Bansal, Shantala Sankrit, A.K. Prasad, Jaydip Pati, Pinaki Misra, Manoj K. Das, Narender Pal Singh, Dinesh Jindal

Acts Referred
  • National Green Tribunal Act, 2010 - Section 14, 15, 16, 16(1)g, 18(1)
  • Indian Forest Act, 1927 - Section 4, 24, 25
  • Delhi Land Reforms Act, 1954 - Section 154
  • National Building Code Of India, 2005 - Section 3(2)
  • Delhi Development Act, 1957 - Section 11A
  • Right To Information Act, 2005 - Section 6
  • Constitution Of India, 1950 - Article 14, 19, 21, 51(A)(G)
  • EC (Clearance & Regulation) Act, 2006 - Section 5

Judgement Text

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Case Metadata
  • Ck Citation: (2017) 09 NGT CK 0020
  • Coram: Jawad Rahim, J
  • Bench: Single Bench
  • Advocates: Madhumita Singh, Anil Sood, Rajesh K. Singh, Kuldeep Singh, Rajiv Bansal, Shantala Sankrit, A.K. Prasad, Jaydip Pati, Pinaki Misra, Manoj K. Das, Narender Pal Singh, Dinesh Jindal
Referenced Acts & Sections
  • National Green Tribunal Act, 2010 - Section 14, 15, 16, 16(1)g, 18(1)
  • Indian Forest Act, 1927 - Section 4, 24, 25
  • Delhi Land Reforms Act, 1954 - Section 154
  • National Building Code Of India, 2005 - Section 3(2)
  • Delhi Development Act, 1957 - Section 11A
  • Right To Information Act, 2005 - Section 6
  • Constitution Of India, 1950 - Article 14, 19, 21, 51(A)(G)
  • EC (Clearance & Regulation) Act, 2006 - Section 5
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