Kayalpatnam Environmental Protection Association (KEPA) Vs Union Of India And Ors

National Green Tribunal Southern Zone, Chennai 15 Feb 2016 Appeal No. 37 Of 2014 (2016) 02 NGT CK 0029
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal No. 37 Of 2014

Hon'ble Bench

M. Chockalingam, J

Advocates

D. Nagasaila, V. Suresh, K. Muthunayaki, Priestly Moses, G.M. Syed Nurullah Sheriff, K.G. Raghavan, R. Venkatavaradhan, Nivedhitha, Rita Chandrashekar, M.K. Subramanian, V. Srinivasa Babu, P. Premkumar

Final Decision

Dismissed

Acts Referred
  • Water (Prevention and Control of Pollution) Act, 1974 - Section 21, 25, 33A
  • Air (Prevention and Control of Pollution) Act, 1981 - Section 21, 25
  • Indian Forest Act, 1927 - Section 3
  • National Green Tribuna (Practise and Procedure) Rules, 2011 - Rule 14

Judgement Text

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Case Metadata
  • Ck Citation: (2016) 02 NGT CK 0029
  • Coram: M. Chockalingam, J
  • Bench: Single Bench
  • Advocates: D. Nagasaila, V. Suresh, K. Muthunayaki, Priestly Moses, G.M. Syed Nurullah Sheriff, K.G. Raghavan, R. Venkatavaradhan, Nivedhitha, Rita Chandrashekar, M.K. Subramanian, V. Srinivasa Babu, P. Premkumar
  • Result: Dismissed
Referenced Acts & Sections
  • Water (Prevention and Control of Pollution) Act, 1974 - Section 21, 25, 33A
  • Air (Prevention and Control of Pollution) Act, 1981 - Section 21, 25
  • Indian Forest Act, 1927 - Section 3
  • National Green Tribuna (Practise and Procedure) Rules, 2011 - Rule 14
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