Munna Lal Vs State Of Uttar Pradesh

Allahabad High Court 6 Mar 2019 Jail Appeal No. 3161 Of 2013
Bench: Division Bench
Acts Referenced

Judgement Snapshot

Case Number

Jail Appeal No. 3161 Of 2013

Hon'ble Bench

Sudhir Agarwal, J; Ram Krishna Gautam, J

Advocates

Rahul Mishra, A.G.A., Nikhil Chaturvedi

Acts Referred

Code Of Criminal Procedure, 1973 — Section 313, 383#Indian Penal Code, 1860 — Section 34, 302, 452

Judgement Text

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Case Metadata
  • Coram: Sudhir Agarwal, J; Ram Krishna Gautam, J
  • Bench: Division Bench
  • Advocates: Rahul Mishra, A.G.A., Nikhil Chaturvedi
Referenced Acts & Sections

Code Of Criminal Procedure, 1973 — Section 313, 383#Indian Penal Code, 1860 — Section 34, 302, 452

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