P.Varatharajan & Others Vs State of Tamil Nadu & Others

Madras High Court 27 Apr 2018 Criminal Original Petition No. 12548 Of 2018, Criminal Miscellaneous Petition Nos. 6728, 6729 Of 2018 (2018) 04 MAD CK 0314
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No. 12548 Of 2018, Criminal Miscellaneous Petition Nos. 6728, 6729 Of 2018

Hon'ble Bench

P.N. Prakash, J

Advocates

A. Varun, C. Raghavan

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 229A, 251, 313, 317

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
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Case Metadata
  • Ck Citation: (2018) 04 MAD CK 0314
  • Coram: P.N. Prakash, J
  • Bench: Single Bench
  • Advocates: A. Varun, C. Raghavan
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 229A, 251, 313, 317
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