Ajitpal Singh And Another Vs Raj Kumar And Others

High Court Of Punjab And Haryana At Chandigarh 12 Mar 2019 First Appeal Order No. 2898 Of 2016 (O&M) (2019) 03 P&H CK 0088
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

First Appeal Order No. 2898 Of 2016 (O&M)

Hon'ble Bench

Avneesh Jhingan, J

Advocates

Urvashi Singh, Kanwar Pahul Singh, Shamsher Kaur

Final Decision

Allowed

Judgement Text

Translate:

Sr. No.,Particulars,Amount Awarded

1.,Monthly notional income,"Rs. 5,500/-

2.,Applying multiplier of 14 (5500x12x14),"Rs. 9,24,000/-

3.,Conventional heads,"Rs. 30,000/-

4.,Total,"Rs. 9,54,000/-

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Case Metadata
  • Citation: (2019) 03 P&H CK 0088
  • Coram: Avneesh Jhingan, J
  • Bench: Single Bench
  • Advocates: Urvashi Singh, Kanwar Pahul Singh, Shamsher Kaur
  • Result: Allowed
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