Baljit Kaur And Others Vs Rajinder Singh And Others

High Court Of Punjab And Haryana At Chandigarh 11 Mar 2019 First Appeal Order No. 2872 Of 2006 (O&M) (2019) 03 P&H CK 0089
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

First Appeal Order No. 2872 Of 2006 (O&M)

Hon'ble Bench

Avneesh Jhingan, J

Advocates

Malkeet Singh, Vipul Babuta, Gopal Mittal

Final Decision

Partly Allowed

Judgement Text

Translate:

Sr. No.,Particulars,Amount Awarded

1.,Monthly income,Rs. 3000/-

2.,40% future prospects,Rs. 1200/-

3.,¼ deduction for selfexpenses,Rs. 1050/-

4.,Applying multiplier of 16 (3150x12x16),"Rs. 6,04,800/-

5.,Conventional heads,"Rs. 70,000/-

6.,Total,"Rs. 6,74,800/-

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Case Metadata
  • Ck Citation: (2019) 03 P&H CK 0089
  • Coram: Avneesh Jhingan, J
  • Bench: Single Bench
  • Advocates: Malkeet Singh, Vipul Babuta, Gopal Mittal
  • Result: Partly Allowed
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