Krishan Kant Singh And Ors Vs National Ganga River Basin Authority And Ors

National Green Tribunal Principal Bench New Delhi 31 May 2014 Application No. 299 Of 2013 (2014) 05 NGT CK 0006
Bench: Division Bench
Acts Referenced

Judgement Snapshot

Case Number

Application No. 299 Of 2013

Hon'ble Bench

Swatanter Kumar, J; M.S. Nambiar, J

Advocates

Rahul Choudhary, Parul Gupta, Vikas Malhotra, M.P. Sahay, Rajkumar, Arpana Poddar, B.V. Niren, Prasouk Jain, Udit Gupta, Savitri Pandey, Pradeep Misra, Daleep Kr. Dhyani, Pinaki Mishra, Arjun Mahajan, Vikas Malhotra, Sushil Shukla, Sweta Rani, Arvind Kumar Shukla, S.A Zaidi, M.Z. Chowdhry, Vanita Bhargaua, Ajay Bhargava, Ankur Khandelwal, Bharat Sangal, Srijana Lama, I. Abenla Aier, Sanjeev Kr. Singh, Asit Kumar, P.K Jain, Pawan Upadhyay, Rajesh Chhetri, Meenakshi Rawat, Pawan Upadhyay, Rajesh Chhetri, Meenakhi Rawat, Karan Luthra

Acts Referred
  • National Green Tribunal Act, 2010 - Section 14
  • Constitution Of India, 1950 - Article 14

Judgement Text

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