Mr. Asim Sarode And Ors Vs Maharashtra Pollution Control Board And Ors
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Application No. 43 Of 2013
Hon'ble Bench
V.R. Kingaonkar, J
Advocates
Asim Sarode, Vikas Shinde, D.M. Gupte, Supriya Dangare
Final Decision
Disposed Off
Acts Referred
- Air (Prevention And Control Of Pollution) Act, 1981 - Section 3, 5, 16, 17, 19, 19(3)
- Environment (Protection) Act, 1986 - Section 3, 5
- National Green Tribunal Act, 2010 - Section 19, 20
Judgement Text
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