Bakhatawar Khan Vs Addl. Commissioner (Administration) Lko. Division & Ors.

Allahabad High Court (Lucknow Bench) 14 Mar 2019 Misc. Single No. 23580 Of 2016 (2019) 03 AHC CK 0035
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Misc. Single No. 23580 Of 2016

Hon'ble Bench

Rajan Roy, J

Advocates

Mohammad Aslam Khan, C.S.C, Apoorva Tewari, Nishant Shukla, Parul Bajpai, Rakesh Kumar Chaudhary, Uttam Kumar Srivastava

Final Decision

Allowed

Acts Referred
  • Code Of Civil Procedure 1908 - Order 9 Rule 13, Order 6 Rule 17
  • Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 - Section 143, 176

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 03 AHC CK 0035
  • Coram: Rajan Roy, J
  • Bench: Single Bench
  • Advocates: Mohammad Aslam Khan, C.S.C, Apoorva Tewari, Nishant Shukla, Parul Bajpai, Rakesh Kumar Chaudhary, Uttam Kumar Srivastava
  • Result: Allowed
Referenced Acts & Sections
  • Code Of Civil Procedure 1908 - Order 9 Rule 13, Order 6 Rule 17
  • Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 - Section 143, 176
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