M/S Tata Consultancy Services Vs Commissioner Of Trade Tax Uttar Pradesh

Allahabad High Court 4 Apr 2019 Sales/Trade Tax Revision No. 1566 Of 2006 (2019) 04 AHC CK 0038
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Sales/Trade Tax Revision No. 1566 Of 2006

Hon'ble Bench

Rohit Ranjan Agarwal, J

Advocates

Piyush Agrawal , Bharat Ji Agrawal And Pooja Talwar, S.C.

Final Decision

Partly Allowed

Acts Referred
  • Uttar Pradesh Trade Tax Act, 1948 - Section 2(d), 3A, 41(8), 65(95), 65(105), 66

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 04 AHC CK 0038
  • Coram: Rohit Ranjan Agarwal, J
  • Bench: Single Bench
  • Advocates: Piyush Agrawal , Bharat Ji Agrawal And Pooja Talwar, S.C.
  • Result: Partly Allowed
Referenced Acts & Sections
  • Uttar Pradesh Trade Tax Act, 1948 - Section 2(d), 3A, 41(8), 65(95), 65(105), 66
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