ICICI Bank Ltd Vs Mrinal Kanti Paul

National Consumer Disputes Redressal Commission 9 Apr 2019 Revision Petition No. 3236 Of 2017 (2019) 04 NCDRC CK 0045
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 3236 Of 2017

Hon'ble Bench

Prem Narain, J

Advocates

Kashish Narang, Niraj Gupta, U Ahmed Siddiqui

Acts Referred

Consumer Protection Act, 1986 — Section 2(1)(d)

Judgement Text

Translate:
Supreme Court
State Election Commission Vs Shakti Singh Barthwal & Anr
28 Oct 2025
Supreme Court
Rajendra Bihari Lal And Another Vs State Of Uttar Pradesh And Others
17 Oct 2025
From The Blog
SC: Brother Can Sell Father’s House Even Without Share
Oct
31
2025

Story

SC: Brother Can Sell Father’s House Even Without Share
Read More
SC to Decide If Women Can Face POCSO Penetrative Assault
Oct
31
2025

Story

SC to Decide If Women Can Face POCSO Penetrative Assault
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Citation: (2019) 04 NCDRC CK 0045
  • Coram: Prem Narain, J
  • Bench: Single Bench
  • Advocates: Kashish Narang, Niraj Gupta, U Ahmed Siddiqui
Referenced Acts & Sections

Consumer Protection Act, 1986 — Section 2(1)(d)

Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.