Cansaulim-Arrossim-Cuelim Civic And Ors Vs M/s Competent Automobiles Company Ltd. And Ors

National Green Tribunal Principal Bench New Delhi 15 Apr 2019 Appeal No. 84 Of 2017 (2019) 04 NGT CK 0002
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Appeal No. 84 Of 2017

Hon'ble Bench

Raghuvendra S. Rathore, J

Advocates

Ritwick Dutta, Meera Gopal, Sreeja Chakraborty, Dattaprasad Lawande, Fawia M. Mesquita, Rahul Garg, Prachi Sawant, Dhruv Mehta, Ninad Laud, Anant Gautam, Shivshakar Swaminathan

Final Decision

Dismissed

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2019) 04 NGT CK 0002
  • Coram: Raghuvendra S. Rathore, J
  • Bench: Single Bench
  • Advocates: Ritwick Dutta, Meera Gopal, Sreeja Chakraborty, Dattaprasad Lawande, Fawia M. Mesquita, Rahul Garg, Prachi Sawant, Dhruv Mehta, Ninad Laud, Anant Gautam, Shivshakar Swaminathan
  • Result: Dismissed
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