Bachcha Ram Vs State Of Uttar Pradesh & Others

Allahabad High Court (Lucknow Bench) 17 Apr 2019 Service Single No. 4086 Of 1995 (2019) 04 AHC CK 0081
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Service Single No. 4086 Of 1995

Hon'ble Bench

Manish Mathur, J

Advocates

Rajan Roy, Maneesh Kumar Singh, Navita Sharma, S.N.Goswami

Final Decision

Allowed

Acts Referred

Constitution Of India, 1950 — Article 311#Civil Services (Classification, Control And Appeal), Rules, 1930 — Rule 55

Judgement Text

Translate:
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Case Metadata
  • Citation: (2019) 04 AHC CK 0081
  • Coram: Manish Mathur, J
  • Bench: Single Bench
  • Advocates: Rajan Roy, Maneesh Kumar Singh, Navita Sharma, S.N.Goswami
  • Result: Allowed
Referenced Acts & Sections

Constitution Of India, 1950 — Article 311#Civil Services (Classification, Control And Appeal), Rules, 1930 — Rule 55

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