Chhote Lal Vs State Of Uttar Pradesh And Another
Case No: Application U/S 482 No. 39702 Of 2017
Date of Decision: April 18, 2019
Acts Referred: Indian Penal Code, 1860 — Section 34, 302#Code Of Criminal Procedure, 1973 — Section 156, 200, 202, 202(1)
Hon'ble Judges: Saumitra Dayal Singh, J
Bench: Single Bench
Advocate: Prakash Chandra Pandey, Ajay Sengar
Final Decision: Allowed