Suneel Vs State Of Uttar Pradesh

Allahabad High Court 24 Apr 2019 Criminal Miscellaneous Bail Application No. 133 Of 2018 (2019) 04 AHC CK 0156
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Miscellaneous Bail Application No. 133 Of 2018

Hon'ble Bench

Vipin Sinha, J

Advocates

Mahipal Singh, Rakesh Kumar Mathur

Final Decision

Allowed

Acts Referred
  • Indian Penal Code, 1860 - Section 304, 323, 436, 504, 506
  • Code Of Criminal Procedure, 1973 - Section 309

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 04 AHC CK 0156
  • Coram: Vipin Sinha, J
  • Bench: Single Bench
  • Advocates: Mahipal Singh, Rakesh Kumar Mathur
  • Result: Allowed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 304, 323, 436, 504, 506
  • Code Of Criminal Procedure, 1973 - Section 309
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