Oswal Agro Mills Limited And Ors Vs Pankaj Oswal And Ors

National Company Law Appellate Tribunal New Delhi 7 Jan 2019 I.A. No. 2051 Of 2018 In Company Appeal (AT) No. 412 Of 2018, Company Appeal (AT) No. 410, 411 Of 2018 (2019) 01 NCLAT CK 0009
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

I.A. No. 2051 Of 2018 In Company Appeal (AT) No. 412 Of 2018, Company Appeal (AT) No. 410, 411 Of 2018

Hon'ble Bench

S.J. Mukhopadhaya, J; Bansi Lal Bhat, J

Advocates

Abhijit Sinha, Manpreet Chadha, Soumabho Ghose, Arun Kathpalia, Sanjeev Puri, Mayank Mishra, Raghav Sabharwal

Final Decision

Disposed Off

Acts Referred
  • Companies Act, 2013 - Section 241, 242, 242(2), 244

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 01 NCLAT CK 0009
  • Coram: S.J. Mukhopadhaya, J; Bansi Lal Bhat, J
  • Bench: Division Bench
  • Advocates: Abhijit Sinha, Manpreet Chadha, Soumabho Ghose, Arun Kathpalia, Sanjeev Puri, Mayank Mishra, Raghav Sabharwal
  • Result: Disposed Off
Referenced Acts & Sections
  • Companies Act, 2013 - Section 241, 242, 242(2), 244
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